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Nanu Tradecom Private Limited & ... vs West Bengal State Electricity
2022 Latest Caselaw 3134 Cal

Citation : 2022 Latest Caselaw 3134 Cal
Judgement Date : 9 June, 2022

Calcutta High Court (Appellete Side)
Nanu Tradecom Private Limited & ... vs West Bengal State Electricity on 9 June, 2022
  01
09.06.2022

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IN THE HIGH COURT AT CALCUTTA CONSTITUTIONAL WRIT JURISDICTION APPELLATE SIDE

W.P.A. No. 7364 of 2019

Nanu Tradecom Private Limited & Anr.

Vs.

West Bengal State Electricity Distribution Company Limited & Ors.

Mr. Jishnu Saha, Mr. Tanoy Chakraborty, Mr. Siddharth Sharoff ... for the petitioners

Mr. Srijan Nayak, Mr. Sujit Sankar Koley ...for the WBSEDCL

Heard learned counsel appearing for the parties.

Hearing is concluded.

The matter is reserved for judgment.

(Sabyasachi Bhattacharyya, J.)

 
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