Salem Khan vs State Of West Bengal And Ors
2022 Latest Caselaw 3116 Cal

08.06.2022

Sl.1 sp W.P.A No. 3271 of 2022 Salem Khan Vs.

State of West Bengal and Ors.

Mr. Bikash Ranjan Bhattacharya, Sr. Adv. Mr. Rabi Sankar Chatterjee, Mr. Samim Ahammed, Mr. Imteaz Ahammed, Ms. Saloni Bhattacharya, Ms. Gulsanwara Pervin, Mr. Sabyasachi Chatterjee, Mr. Kaustav Bagchi, Mr. Debayan Ghosh, Ms. Priti Kar, Ms. Debolina Sarkar, Mr. R. Mukherjee, Mr. Akashdeep Mukherjee ... for the Petitioner. Mr. S.N. Mookherjee, Ld. Advocate General, Mr. Amitesh Banerjee, Ld. Senior Advocate, Mr. Ayan Bhattacharya, Mr. Sandip Dasgupta, Mr. Raja Saha, Mr. Saaqib Siddique, Mr. Aviroop Mitra ... for the State.

Mr. Billwadal Bhattacharyya, A.S.G.I., Mr. Kallol Mondal, Mr. Samrat Goswami ...for the CBI

The matter was reserved for judgment yesterday.

The parties have chosen to file notes of

arguments and other documents in view of the

intervening vacation, which may be filed by Monday

(13.06.2022).

List the matter on Monday (13.06.2022) under

the heading 'To Be Mentioned'.

(Rajasekhar Mantha, J.)