Distribution Company Limited vs Sukanta Kumar Singha & Anr
2022 Latest Caselaw 3114 Cal

Citation : 2022 Latest Caselaw 3114 Cal
Judgement Date : 8 June, 2022

Calcutta High Court (Appellete Side)

Distribution Company Limited vs Sukanta Kumar Singha & Anr on 8 June, 2022

   13
08.06.2022
   mb

              IN THE HIGH COURT AT CALCUTTA
             CONSTITUTIONAL WRIT JURISDICTION
                      APPELLATE SIDE

                      R.V.W. 29 of 2022
                            with
                   IA No. C.A.N. 1 of 2022
                              in
                   W.P.A. No. 868 of 2022


                 West Bengal State Electricity
                Distribution Company Limited
                              Vs.
                Sukanta Kumar Singha & Anr.


                Mr. Srijan Nayak,
                Ms. Rituparna Maitra
                                 ... for the petitioner/WBSEDCL

                Mr. Sunit Kumar Ray,
                                ...for the respondent no. 1

Heard learned counsel appearing for the parties.

Hearing is concluded in the matter.

The matter is reserved for judgment.

(Sabyasachi Bhattacharyya, J.)

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