Salem Khan vs The State Of West Bengal & Ors
2022 Latest Caselaw 3094 Cal

07.06.2022.

Item No. 3.

Court No.13 ap W.P.A. No. 3271 of 2022 Salem Khan Versus The State of West Bengal & Ors.

Mr. Bikash Ranjan Bhattacharya, Sr. Advocate, Mr. Sabyasachi Chatterjee, Mr. Koustav Bagchi, Mr. Rabi Sankar Chatterjee, Mr. Samim Ahammed, Mr. Rajnil Mukherjee, Mr. Imteaz Ahammed, Mr. Sayan Banerjee, Ms. Priti Kar, Ms. Saloni Bhattacharjee, Mr. Gulsanwara Pervin, Mr. Debayan Ghosh.

...For the petitioner.

Mr. S. N. Mookherjee, ld. Advocate General, Mr. Amitesh Banerjee, ld. Sr. Standing Counsel, Mr. Ayan Bhattacharya, Mr. Sandip Dasgupta, Mr. Raja Saha, Mr. Saaqib Siddiqui, Mr. Aviroop Mitra.

...For the State.

Mr. Billwadal Bhattacharyya, A.S.G.I. Mr. Kallol Mondal, Mr. Samrat Goswami.

..For the CBI.

Hearing concluded and judgment is reserved.

All parties shall act on the server copy of this

order duly downloaded from the official website of this

Court.

(Rajasekhar Mantha, J.)