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M/S. Krishna Traders & Ors vs The State Of West Bengal And Anr
2022 Latest Caselaw 3089 Cal

Citation : 2022 Latest Caselaw 3089 Cal
Judgement Date : 7 June, 2022

Calcutta High Court (Appellete Side)
M/S. Krishna Traders & Ors vs The State Of West Bengal And Anr on 7 June, 2022

07.06.2022 Item No.52 Suman Ct.42 (Via Video Conference)

CRR 2522 of 2004 With CRAN 1 of 2004 (Old CRAN 1697 of 2004) With CRAN 2 of 2010 (Old CRAN 131 of 2010)

M/s. Krishna Traders & Ors.

Vs.

The State of West Bengal and Anr.

Mr. Sandip Chakraborty Mr. Pawan Kumar Gupta Mr. Rahul Kirkar Pandey ...for the petitioner

Mr. Anindya Sundar Chatterjee Mr. Goutam Dinda ...for K.M.C.

Ms. Sreyashee Biswas ...for the State

Learned advocate for the petitioner is requested

to serve copies of the revisional application along with

a copy of the judgment passed by the trial Court to the

learned advocate for the State as well as the learned

advocate for the Kolkata Municipal Corporation within

one week from the date of this order.

The matter be listed for hearing on 28th June,

2022.

(Bibek Chaudhuri, J.)

 
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