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Icici Lombard General Insurance ... vs The State Of West Bengal & Ors
2022 Latest Caselaw 3088 Cal

Citation : 2022 Latest Caselaw 3088 Cal
Judgement Date : 7 June, 2022

Calcutta High Court (Appellete Side)
Icici Lombard General Insurance ... vs The State Of West Bengal & Ors on 7 June, 2022

07.06.2022 Item No.04 Court No.32 Avijit Mitra

F.M.A. 1395 of 2017 with IA No. CAN 1 of 2017 (Old No.CAN 3318 of 2017)

ICICI Lombard General Insurance Co. Ltd. & anr.

- Versus -

The State of West Bengal & ors.

Mr. Tanay Chakraborty, Mr. Debapratim Guha ...for the appellants Mr. Jahar Lal De, Ms. Debarati Sen (Bose) ...for the State

The learned advocates appearing for the

respective parties have concluded their arguments.

Judgment reserved.

(Rai Chattopadhyay,J.) (Tapabrata Chakraborty J.)

 
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