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Sri Sudip Guin & Anr vs Unknown
2022 Latest Caselaw 3066 Cal

Citation : 2022 Latest Caselaw 3066 Cal
Judgement Date : 6 June, 2022

Calcutta High Court (Appellete Side)
Sri Sudip Guin & Anr vs Unknown on 6 June, 2022
   63
6.6.2022

sb

CRR 3450 of 2019

In the matter of : Sri Sudip Guin & Anr.

.......Petitioners

Mr. Tapas Kr. Ghosh Mr. Tanmay Choudhury ...for the Petitioners

Mr. S.G. Mukherjee, Ld. PP Mr. Arijit Ganguly Ms. Debjani Sahu ...for the State

Hearing is concluded.

Judgment is reserved.

(Ajoy Kumar Mukherjee, J.)

 
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