Citation : 2022 Latest Caselaw 3064 Cal
Judgement Date : 6 June, 2022
55 6.6.2022
sb
CRR 3276 of 2019
In the matter of : Md. Nur Hassain @ Noor Hossain & ors.
.......Petitioners
Ms. Nasreen Islam ...for the Petitioners
Mr. Rudra Prasad Matilal Mr. Rajesh Agarwal ...for the Opposite party
Hearing is concluded.
Judgment is reserved.
(Ajoy Kumar Mukherjee, J.)
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