Shamim Ahmed Alias Rafique Ahmed vs The Custodian Of Enemy Property ...
2022 Latest Caselaw 1793 Cal/2

OD 2


                                 WPO/1214/2022

                        IN THE HIGH COURT AT CALCUTTA
                           Constitutional Writ Jurisdiction
                                  ORIGINAL SIDE


                 SHAMIM AHMED ALIAS RAFIQUE AHMED
                                 VS
        THE CUSTODIAN OF ENEMY PROPERTY FOR INDIA AND OTHERS



    BEFORE:
    The Hon'ble JUSTICE SABYASACHI BHATTACHARYYA
    Date: 28th June, 2022.



                                                                      Appearance:
                                                        Mr. Dhruba Ghosh, Sr. Adv.
                                                        Mr. Sarathi Dasgupta, Adv.
                                                           Mr. Rohit Banerjee, Adv.
                                                             Mr. Asoke Basu, Adv.
                                                                ...for the petitioner

                                                            Mr. Dhiraj Trivedi, Adv.
                                                             Mr. S. Singhania, Adv.
                                                     ...for the respondent nos.2 to 4

The Court: Written notes of arguments filed in Court be kept on records.

Hearing concluded. Judgment is reserved in the matter.

(SABYASACHI BHATTACHARYYA, J.) B.Pal