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Rajyashree Chaudhuri vs The State Of West Bengal & Ors
2022 Latest Caselaw 1789 Cal/2

Citation : 2022 Latest Caselaw 1789 Cal/2
Judgement Date : 27 June, 2022

Calcutta High Court
Rajyashree Chaudhuri vs The State Of West Bengal & Ors on 27 June, 2022
                                        1
OD-1



                                IA NO: GA/1/2021
                                        In
                                  WPO/372/2019

                        IN THE HIGH COURT AT CALCUTTA
                         CIVIL APPELLATE JURISDICTION
                                 ORIGINAL SIDE


                           RAJYASHREE CHAUDHURI
                                     VS
                       THE STATE OF WEST BENGAL & ORS



     BEFORE:
     The Hon'ble JUSTICE ARIJIT BANERJEE

The Hon'ble JUSTICE RAI CHATTOPADHYAY Date : 27th JUNE, 2022.

Appearance:

Mr. Moinak Bose, Adv. Mr. Rajesh Upadhyay, Adv. Mr. Meghnath Datta, Adv.

...for the petitioner

Md. T. M. Siddiqui, Adv. Mr. S. Bandopadhyay, Adv.

Mr. A. Nag, Adv.

...for the State

Mr. Alok Kr. Ghosh, Adv. Ms. Era Ghose, Adv.

...for KMC

The Court : Hearing is concluded. Judgment is reserved.

(ARIJIT BANERJEE, J)

(RAI CHATTOPADHYAY, J.)

kc

 
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