Kotak Mahindra Bank Ltd vs Saumya Mining Limited And Anr
2022 Latest Caselaw 1783 Cal/2

OD-15
                                  ORDER SHEET

                                  EC/174/2020
                          IA NO: GA/1/2021, GA/2/2022

                        IN THE HIGH COURT AT CALCUTTA
                         Ordinary Original Civil Jurisdiction
                                  ORIGINAL SIDE

                         KOTAK MAHINDRA BANK LTD.
                                    VS
                       SAUMYA MINING LIMITED AND ANR.


   BEFORE:
   The Hon'ble JUSTICE SHEKHAR B. SARAF

Date : 24th June, 2022

Appearance:

Mr. Swatarup Banerjee, Adv. Ms. Shrayashee Das, Adv.

Mr. Jishnujit Roy, Adv.

...for the award-holder

The Court: Counsel on behalf of the award-holder submits that the

judgment-debtor no.2 shall be present on the returnable date for examination.

Accordingly, the matter is fixed on July 29, 2022 for examination of the

judgment-debtor no.2.

(SHEKHAR B. SARAF, J.)

R.Bhar