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Kotak Mahindra Bank Ltd vs Chandra Kishor Saw & Anr
2022 Latest Caselaw 1776 Cal/2

Citation : 2022 Latest Caselaw 1776 Cal/2
Judgement Date : 24 June, 2022

Calcutta High Court
Kotak Mahindra Bank Ltd vs Chandra Kishor Saw & Anr on 24 June, 2022
OD-6
                                  ORDER SHEET

                                 EC/416/2013
                    IA NO: GA/1/2017(Old No:GA/2509/2017),
                        GA/2/2020(Old No:GA/703/2020)

                        IN THE HIGH COURT AT CALCUTTA
                         Ordinary Original Civil Jurisdiction
                                  ORIGINAL SIDE

                          KOTAK MAHINDRA BANK LTD.
                                     VS
                          CHANDRA KISHOR SAW & ANR.

   BEFORE:
   The Hon'ble JUSTICE SHEKHAR B. SARAF

Date : 24th June, 2022

Appearance:

Ms. Shrayashee Das, Adv.

The Court: None appears on behalf of the judgment-debtors.

Today was fixed for examination of the judgment-debtors.

Petitioner is directed to give notice to the Advocate-on-Record appearing

on behalf of the judgment-debtors and file affidavit of service on the returnable

date.

Matter is directed to appear on July 22, 2022.

(SHEKHAR B. SARAF, J.)

R.Bhar

 
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