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State Of West Bengal And Ors vs Ranjit Mullick And Ors
2022 Latest Caselaw 1763 Cal/2

Citation : 2022 Latest Caselaw 1763 Cal/2
Judgement Date : 15 June, 2022

Calcutta High Court
State Of West Bengal And Ors vs Ranjit Mullick And Ors on 15 June, 2022
OD- 2
                                     APO/41/2021
                                          With
                                      ATA/5/2018
                          IN THE HIGH COURT AT CALCUTTA
                              Civil Appellate Jurisdiction
                                    ORIGINAL SIDE


                         STATE OF WEST BENGAL AND ORS.
                                      -VS-
                            RANJIT MULLICK AND ORS.

      BEFORE:
      The Hon'ble JUSTICE HARISH TANDON

The Hon'ble JUSTICE SHAMPA DUTT (PAUL) Date : 15th June, 2022.

Appearance:

Mr. Samrat Sen, Sr. Adv. Mr. Sirsanya Bandopadhyay, Adv.

Mr. Arindam Mondal, Adv. Mr. Arka Kr. Nag, Adv.

Mr. Aniruddha Mitra, Adv. Mr. Dhilon Sengupta, Adv. Mr. Anirban Ghosh, Adv. Ms. Madhurima Sarkar, Adv.

The Court : In view of the judgment and order passed in APO/2/2021,

the instant appeal has become infructuous and is accordingly disposed of.

(HARISH TANDON, J.)

(SHAMPA DUTT (PAUL), J.)

bp.

 
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