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Rajesh Kumar Agarwal vs M/S Vinayak Mica Export Company ...
2022 Latest Caselaw 1761 Cal/2

Citation : 2022 Latest Caselaw 1761 Cal/2
Judgement Date : 15 June, 2022

Calcutta High Court
Rajesh Kumar Agarwal vs M/S Vinayak Mica Export Company ... on 15 June, 2022
OD-35
                          IN THE HIGH COURT AT CALCUTTA
                           Ordinary Original Civil Jurisdiction
                                    ORIGINAL SIDE

                                    EC/156/2022

                          RAJESH KUMAR AGARWAL
                                   VS
                M/S VINAYAK MICA EXPORT COMPANY AND ORS.



BEFORE:
The Hon'ble JUSTICE RAVI KRISHAN KAPUR

Date : 15th June, 2022.

Appearance:

Mr. Nikunj Berlia, Adv. Mr. Varun Kothari, Adv.

Mr. A. Jain, Adv.

Mr. Vikram Wedehra, Adv.

The Court:- Let this matter go out of the list due to lack of determination.

The judgment-debtors are represented.

(RAVI KRISHAN KAPUR, J.)

TO

 
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