Subhash Murarka vs Besco Limited
2022 Latest Caselaw 1746 Cal/2

OD-35
                                ORDER SHEET

                                 CS/62/2018

                     IN THE HIGH COURT AT CALCUTTA
                      Ordinary Original Civil Jurisdiction
                               ORIGINAL SIDE

                              SUBHASH MURARKA
                                    -VS-
                                BESCO LIMITED


     BEFORE:
     The Hon'ble JUSTICE KRISHNA RAO

Date : June 14, 2022.

Appearance:

Mr. Sankarsan Sarkar, Adv. Mr. Sunil Kr. Singhania, Adv.

Ms. Twinkle Kaur, Adv.

... for the plaintiff

The Court: Argument concluded.

Fix for judgment.

(KRISHNA RAO, J.)

RS