Tripti Ranjan Roy vs Rajanvir Singh Kapur
2022 Latest Caselaw 1741 Cal/2

OD-5
                                  CC/3/2021
                        IN THE HIGH COURT AT CALCUTTA
                                 ORIGINAL SIDE


                               TRIPTI RANJAN ROY
                                       VS
                             RAJANVIR SINGH KAPUR,
                             MANAGING DIRECTOR OF
                            W.B.TRANSPORT CORP. LTD


   BEFORE:
   The Hon'ble JUSTICE MOUSHUMI BHATTACHARYA
   Date : 13th June, 2022.


                                                                          Appearance:
                                                               Mr. Debdutta Basu, Adv.

                                                      Mr. Niladri Bhattacharjee,   Adv.
                                                     Mr. Soham Bandyopadhyay,      Adv.
                                                          Mr. Aditya Chaturvedi,   Adv.
                                                           Mr. Rohan Chatterjee,   Adv.




           The Court: Learned counsel appearing for the West Bengal Transport

   Corporation, respondent has placed an order dated 18th May, 2022 passed by

the Division Bench. The order records that judgment has been reserved in the

matter.

List this matter after three weeks as prayed for.

(MOUSHUMI BHATTACHARYA, J.)

sp/b.pal