Micky Metals Limited vs Md. Arifuddin Molla
2022 Latest Caselaw 1733 Cal/2

ODC 2

                             ORDER SHEET
                              EC/82/2021
                    IN THE HIGH COURT AT CALCUTTA
                  ORDINARY ORIGINAL CIVIL JURISDICTION
                         COMMERCIAL DIVISION


                           MICKY METALS LIMITED
                                    VS
                           MD. ARIFUDDIN MOLLA

  BEFORE:
  The Hon'ble JUSTICE SHEKHAR B. SARAF

Date: 10th June, 2022.

Appearance:

Mr. Priyankar Saha, Adv.

Mr. Abhijit Sarkar, Adv.

Mr. Ratul Das, Adv.

Mr. Abhik Chitta Kundu, Adv.

Ms. Manika Sarkar, Adv.

The Court: Heard counsel appearing on behalf of the parties.

The judgment debtor is not present in Court today. Last chance is given to

him and he should appear on 8th July, 2022. Details of the particulars of the

shop owned by the judgment debtor should be furnished to the advocate on

record appearing on behalf of the award holder by 30th June, 2022.

(SHEKHAR B. SARAF, J.)

sp/