Poonawalla Fincorp Limited vs Panther Uniforms And Ors
2022 Latest Caselaw 1708 Cal/2

OD-15
                                  ORDER SHEET

                                  EC/296/2020

                       IN THE HIGH COURT AT CALCUTTA
                        Ordinary Original Civil Jurisdiction
                                 ORIGINAL SIDE

                         POONAWALLA FINCORP LIMITED
                                     VS
                         PANTHER UNIFORMS AND ORS.


   BEFORE:
   The Hon'ble JUSTICE SHEKHAR B. SARAF

Date : 10th June, 2022 Appearance:

Mr. Paritosh Sinha, Adv.

Mr. K.K. Pandey, Adv.

Ms. Enakshi Saha, Adv.

...for the award-holder

Mr. Subhabrata Datta, Adv.

Mr. Aranya Saha, Adv.

...for the judgment-debtor

The Court: Both the judgment-debtors are present in Court. Both have

deposed and submitted that they shall file their affidavit of assets within 11

weeks. Accordingly, the warrant of arrest issued against the judgment-debtor

no.2 be kept in abeyance and he be released from the custody of this Court.

Matter is made returnable on 26th August, 2022.

(SHEKHAR B. SARAF, J.)

R.Bhar