Alom Extrusion Limited & Anr vs Deputy Commissioner
2022 Latest Caselaw 1664 Cal/2

OD 33

                                      ORDER SHEET

                                  WPO 270 of 2017
                          IN THE HIGH COURT AT CALCUTTA
                         CONSTITUTIONAL WRIT JURISDICTION
                                   ORIGINAL SIDE

                                ALOM EXTRUSION LIMITED & ANR.
                                               VS
                        DEPUTY COMMISSIONER, CENTRAL EXCISE AND ORS.

  BEFORE:
  The Hon'ble JUSTICE MD. NIZAMUDDIN
  Date: 7th June, 2022.

  (Via Video Conference)

                                                   Mr. Raj Mohan Chattoraj,
                                                   Ms. Divya Tiwary,
                                                   Ms. Krishna Mandal,
                                                   Mr. Sourav Mandal, Advs.
                                                         ...for the petitioner

                                                   Mr. Bhaskar Prosad Banerjee, Adv.
                                                         ...for the respondents

The Court: Both the parties are present.

Mr. Banerjee, learned advocate appearing for the respondents relies on some

judgments in support of his contention and hands over copy of the same to the

petitioner for consideration.

List this matter on 14th June, 2022.

(MD. NIZAMUDDIN, J.)

TR/