Citation : 2022 Latest Caselaw 4914 Cal
Judgement Date : 29 July, 2022
July 29, 2022 ARDR
CRA 124 of 2019
Sakshi Gopal Das Vs.
The State of West Bengal
Mr. Dipanjan Chatterjee, Ms. Sonali Das, Ms. Puja Kar, ...for the appellant. Ms. Faria Hossain, Mr. Anand Kesari, ...for the State.
Hearing concluded.
The judgment is reserved.
(Tirthankar Ghosh, J.)
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