Citation : 2022 Latest Caselaw 4852 Cal
Judgement Date : 28 July, 2022
D/L26 C.R.R.264 of 2007 July 28,
In Re: An application under Section 397 read with 401 of the Code of Bpg.
Criminal Procedure, 1973;
Sk. Mosafa and others Versus The State of West Bengal and another
Ms. Rituparna De Ghose, Mr. Siddhartha Paul.
...for the petitioners.
Mr. Anwar Hossain, Ms. Manisha Sharma.
...for the State.
Hearing is concluded.
Judgment is reserved.
(Tirthankar Ghosh, J.)
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