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Piyali Saha vs The State Of West Bengal & Ors
2022 Latest Caselaw 4850 Cal

Citation : 2022 Latest Caselaw 4850 Cal
Judgement Date : 28 July, 2022

Calcutta High Court (Appellete Side)
Piyali Saha vs The State Of West Bengal & Ors on 28 July, 2022
28.07.2022
Item No.2.
 D/L.
Mithun
 Ct.42
                                 CRR 937 of 2021
                                     Piyali Saha
                                           Vs.
                             The State of West Bengal & Ors.

             Mr.   Moyukh Mukherjee, Adv.
             Mr.   Abhijit Singh, Adv.
             Mr.   Shakti Halder, Adv.
             Mr.   Sarthak Mondal, Adv.

                                               ...for the petitioner.
             Mr. Arindam Jana, Adv.
             Mr. Dyutiman Banerjee, Adv.

                                    ...for respondent Nos.2, 3 & 4.

Mr. Sourojit Dasgupta, Adv. Ms. Debasmita Mitra, Adv. Mr. Abhik Kumar Das, Adv.

...for respondent Nos.6 & 7.

Mr. Binay Panda, Adv. Mr. Subham Bhakat, Adv.

...for the State.

[

Argument is heard.

Judgment is reserved.

(Bibek Chaudhuri, J.)

 
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