Indian Oil Corporation Ltd. & Ors vs Soma Saha & Ors
2022 Latest Caselaw 4847 Cal

Citation : 2022 Latest Caselaw 4847 Cal
Judgement Date : 28 July, 2022

Calcutta High Court (Appellete Side)

Indian Oil Corporation Ltd. & Ors vs Soma Saha & Ors on 28 July, 2022

28.07.2022
Court No.12
 S/L. No.1
  Suvayan/
  Sourav
                                MAT 304 of 2019

                       Indian Oil Corporation Ltd. & Ors.
                                      Vs.
                               Soma Saha & Ors.

              Mr. Manwendra Singh Yadav
              Ms. Satabdi Sarkar Kundu
                                                 ...for the appellants.

              Mr. Ram Anand Agarwala
              Ms. Nibedita Pal
              Mr. Ramesh Dhara
              Mr. A. G. Mukherjee
              Ms. Sonam Ray
                                                ...for the respondents.

Written notes of argument filed by the learned

Counsel for the parties, be kept with the record.

Hearing concluded.

Judgment reserved.

(Chitta Ranjan Dash, J.)

(Aniruddha Roy, J.)

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