Prasanta Sahoo @ Prasanta Kumar ... vs Unknown
2022 Latest Caselaw 4749 Cal

                                          (Assigned)
25.07.2022

CRA 63 of 2019 Sl. 69 wt70 Court No.29 With (AD) IA No.: CRAN 2 of 2019 (Old No.:CRAN 3504 of 2019)

In the matter of: Prasanta Sahoo @ Prasanta Kumar Sahoo ...Appellant.

With CRA 39 of 2019

In the matter of: Dipa Mullick @ Mallick @ Mallik ... Appellant.

Mr. Milon Mukherjee, Ld. Sr. Advocate Mr. Pravas Bhattacharya Mr. Biswajit Manna

...for the Appellants.

Mr. Saibal Bapuli, Ld. APP Mr. Bibaswan Bhattacharya ... for the State.

Heard the learned Senior Advocate appearing for the

appellants as well as the learned Advocate for the State.

Hearing concluded. Judgment reserved.

(Debangsu Basak, J.)

(Bibhas Ranjan De, J.)