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Shri Dulal Saha & Ors vs Mrs. Minu Pradhan (Mondol) & Anr
2022 Latest Caselaw 4609 Cal

Citation : 2022 Latest Caselaw 4609 Cal
Judgement Date : 21 July, 2022

Calcutta High Court (Appellete Side)
Shri Dulal Saha & Ors vs Mrs. Minu Pradhan (Mondol) & Anr on 21 July, 2022
21.07.2022
Item No. 38
Court No.32
Avijit Mitra
                           FAT 165 of 2022
                                with
                        IA No. CAN 1 of 2022

                           Shri Dulal Saha & ors.
                                 -vs-
                           Mrs. Minu Pradhan (Mondol) & anr.


                     Mr. Sudip Deb,
                     Mr. Riju Ghosh,
                     Mr. Sumitava Chakraborty
                                     ....for the appellants


                     The present appeal has been preferred challenging

               the judgment dated 10th May, 2022, passed by the

               learned Judge, IInd Bench at City Civil Court at

               Calcutta in Title Suit No.638 of 2015. In connection

               with the appeal, an application for stay being CAN 1 of

               2022 has been filed. Let affidavit-of-service, as filed, be

               kept on record.

                     Mr. Deb, learned advocate appearing for the

               appellants submits that the matter is extremely urgent.

               The bailiff went to the premises on 18th July, 2022.

                     Today, however, no one appears on behalf of the

               respondents in spite of notice.

In view thereof, list the matter as "For Orders"

tomorrow i.e. on 22nd July, 2022.

(Raja Basu Chowdhury,J.) (Tapabrata Chakraborty J.)

 
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