Badal Ghosh & Anr vs Unknown
2022 Latest Caselaw 4608 Cal

                                             CRA 84 of 2020
21.07.2022

Sl. 34 Court No.29 (AD) In the matter of: Badal Ghosh & Anr.

...Appellants.

Mr. Sudipto Moitra, Ld. Sr. Advocate Mr. Samiran Mandal Mr. Abhinaba Dan Mr. Vijay Verma Mr. Dwaipayan Biswas ... for the appellants.

Mr. Madhusudan Sur, Ld. APP Mr. Dipankar Pramanik ... for the State.

Heard the learned Senior Advocate appearing for the

appellants.

Heard the learned Advocate appearing for the State.

Hearing concluded. Judgment reserved.

(Debangsu Basak, J.)

(Bibhas Ranjan De, J.)