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Shubha Dey & Anr vs Unknown
2022 Latest Caselaw 4556 Cal

Citation : 2022 Latest Caselaw 4556 Cal
Judgement Date : 20 July, 2022

Calcutta High Court (Appellete Side)
Shubha Dey & Anr vs Unknown on 20 July, 2022

20.07.2022 Serial no.59 Dd CRA 169 of 2020 with CRAN 5 of 2022

In the matter of : Shubha Dey & Anr.

... ...Appellants

Mr. Rajdeep Mazumder, Ms. Arushi Rathore, Ms. Radhika Agarwal, Advocates ... ... For the Appellant

Mr. P. K. Datta, ld. APP Mr. Santanu Deb Roy, Advocates ... ...For the State

Heard the learned advocate for the appellants and the learned advocate for the State.

Hearing concluded. Judgment reserved.

(Debangsu Basak, J.)

(Bibhas Ranjan De, J.)

 
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