Shree Shyam Inorganics Private ... vs The State Of West Bengal & Ors
2022 Latest Caselaw 4547 Cal

20.07.2022

ns/pg Ct.16 MAT 633 of 2022

Shree Shyam Inorganics Private Limited & Anr.

Vs.

The State of West Bengal & ors.

Mr. Debasish Ghosh .... for the State.

Let the year of the appeal in the cause title of

the judgment and order dated July 12, 2022 be corrected

to read as "MAT 633 of 2022" in place and stead of "MAT

633 of 2017".

Other portions of the judgment and order dated

July 12, 2022 shall remain unaltered.

This order shall be treated as part of the

judgment and order dated July 12, 2022.

Urgent photostat certified copy of this order, if

applied for, be furnished to the parties expeditiously upon

compliance of all legal formalities.

( T. S. Sivagnanam, J.)

(Bivas Pattanayak, J.)