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Ali Imam vs Unknown
2022 Latest Caselaw 4464 Cal

Citation : 2022 Latest Caselaw 4464 Cal
Judgement Date : 19 July, 2022

Calcutta High Court (Appellete Side)
Ali Imam vs Unknown on 19 July, 2022
                                              CRA 24 of 2020
19.07.2022

Sl. 53 Court No.29 (AD) In the matter of: Ali Imam ...Appellant.

Mr. Fazlur Rahman Ms. Krishna Yadav ... for the appellant.

Mr. Saswata Gopal Mukherjee, Ld. PP Ms. Faria Hossain Mr. Aniket Mitra ... for the State.

Heard the learned Advocates appearing for the appellant and

the State.

Hearing concluded. Judgment reserved.

(Debangsu Basak, J.)

(Bibhas Ranjan De, J.)

 
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