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The State Of West Bengal & Ors vs Dilip Ghosh & Ors
2022 Latest Caselaw 4458 Cal

Citation : 2022 Latest Caselaw 4458 Cal
Judgement Date : 19 July, 2022

Calcutta High Court (Appellete Side)
The State Of West Bengal & Ors vs Dilip Ghosh & Ors on 19 July, 2022

19.07.2022

Court No.6.

S. De M.A.T. 464 of 2018 IA No. CAN/1/2018 (Old No. CAN/5279/2018) IA No. CAN/2/2018 (Old No. CAN/5280/2018)

The State of West Bengal & Ors.

Vs Dilip Ghosh & Ors.

Mr. Susovan Sengupta, Mr. Subir Pal, ...for the appellant/State.

Hearing is concluded. Judgment is reserved.

(Rai Chattopadhyay, J.) (Arijit Banerjee, J.)

 
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