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Gangadhar Rajowar @ Rajwar & Anr vs Unknown
2022 Latest Caselaw 4372 Cal

Citation : 2022 Latest Caselaw 4372 Cal
Judgement Date : 18 July, 2022

Calcutta High Court (Appellete Side)
Gangadhar Rajowar @ Rajwar & Anr vs Unknown on 18 July, 2022

18.07.2022 Serial no.68 Dd CRA 164 of 2020

In the matter of : Gangadhar Rajowar @ Rajwar & Anr.

... ...Appellants

Mr. Abhra Mukherjee, Mr. Sauradeep Dutta, Advocates ... ... For the Appellants

Mr. Saswata Gopal Mukherji, ld. PP Mr. Partha Pratim Das, Ms. Manasi Roy, Advocate ... ...For the State

Heard learned advocate for the appellants and the learned advocate for the State.

Hearing concluded. Judgment reserved.

(Debangsu Basak, J.)

(Bibhas Ranjan De, J.)

 
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