Citation : 2022 Latest Caselaw 4371 Cal
Judgement Date : 18 July, 2022
18.07. 2022 item No.30 n.b.
ct. no. 34 CRA 102 of 2021 + IA No. CRAN 1 of 2021
Babu Sk & Anr.
Vs.
The State of West Bengal
Mr. Soumik Ganguli, Mr. Diptendu Banerjee, Ms. Pinky Sarkar .....for the petitioner. Mr. Swapan Banerjee .... For the State.
Hearing concluded.
Judgment reserved.
( Tirthankar Ghosh, J.)
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