Citation : 2022 Latest Caselaw 4242 Cal
Judgement Date : 14 July, 2022
14.07.2022
KAUSHIK
C.R.A. 69 of 2020 (CRAN 2 of 2021)
In Re : Digan Mandal ...... appellant
Mr. Tapan Dutta Gupta Mr. Parvej Anam ....for the appellant
Mr. Saswata Gopal Mukherjee, learned Public Prosecutor Mr. Partha pratim Das Ms. Manasi Roy ....for the State
Heard the learned advocates for the appellant and the
State.
Hearing concluded. Judgment reserved.
(Debangsu Basak, J.)
(Bibhas Ranjan De, J.)
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