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Smt. Mamoni Pal (Biswas) vs Sri Samir Pal
2022 Latest Caselaw 4238 Cal

Citation : 2022 Latest Caselaw 4238 Cal
Judgement Date : 14 July, 2022

Calcutta High Court (Appellete Side)
Smt. Mamoni Pal (Biswas) vs Sri Samir Pal on 14 July, 2022
02      14.07.2022                      FMAT 107 of 2022
                                                  with
                                         I.A No. CAN 1 of 2022
Ct-08

                                     Smt. Mamoni Pal (Biswas)
                                                Vs.
                                           Sri Samir Pal
ar
                        Mr. Debdutta Basu
                        Mr. Sudip Sarkar
                                   ... For the Appellant

                        Ms. Papiya Chattopadhyay
                                          ... For the Respondent

We have heard the learned counsel appearing for the parties.

Hearing is concluded and judgment is reserved.

(Siddhartha Roy Chowdhury,J.) (Soumen Sen, J.)

 
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