Citation : 2022 Latest Caselaw 4235 Cal
Judgement Date : 14 July, 2022
4. 14-07-2022
(ct. no.07) debajyoti CRR 2409 of 2021
In the matter of : Liza Ghosh & Anr.
.... Petitioners.
Mr. Debabrata Roy, Mr. Soumik Mondal, Ms. Sarbani Mukhopadhyay ... For the Petitioners. Mr. Saswath Gopal Mukherji, learned P.P., Mr. Pravas Bhattacharyya ... For the State.
Mr. Ansuman Bera ... For Opposite Party No.2.
Hearing is concluded. Judgment is reserved.
( Rai Chattopadhyay, J. )
Publish Your Article
Campus Ambassador
Media Partner
Campus Buzz
LatestLaws.com presents: Lexidem Offline Internship Program, 2026
LatestLaws.com presents 'Lexidem Online Internship, 2026', Apply Now!