Engineering Works vs The Assistant Commissioner Of ...
2022 Latest Caselaw 4233 Cal

                                            1




 08       14.07.2022                        MAT 976 of 2022
          Ct. No. 16
Chinmoy                                          with
 AN                                             CAN 1 of 2022


                           Basanta Kumar Shaw, Proprietor of M/s. N. M. D.
                                        Engineering Works
                                               vs.
                              The Assistant Commissioner of Revenue,
                         Commercial Taxes & State Tax, Tamluk Charge & ors.


                       Mr. Ankit Kanodia
                       Mr. Himangshu Kumar Ray
                       Ms. Megha Agarwal
                                                        ... for the appellant

                       Mr.   Anirban Ray, learned G. P.
                       Mr.   T. M. Siddiqui, learned A. G. P.
                       Mr.   D. Ghosh
                       Mr.   D. Sahu
                                                         ... for the State respondent

We have heard Mr. Kanodia, learned counsel

appearing for the appellant and Mr. Siddiqui, learned

Additional Government Pleader for the State respondent at

length.

Hearing is concluded. Judgment stands reserved.

(T. S. Sivagnanam, J.)

(Bivas Pattanayak, J.)