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Bpg vs The State Of West Bengal
2022 Latest Caselaw 4172 Cal

Citation : 2022 Latest Caselaw 4172 Cal
Judgement Date : 12 July, 2022

Calcutta High Court (Appellete Side)
Bpg vs The State Of West Bengal on 12 July, 2022

D/L13 C.R.A. 310 of 2016 July 12,

Panchanan Dey and others Bpg.

Versus The State of West Bengal

Mr. Sourav Chatterjee, Mr. Avik Ghatak, Mr. Abhinav Rakshit.

...for the appellants.

Mr. Avishek Sinha.

...for the State.

Hearing is concluded.

Judgment is reserved.

(Tirthankar Ghosh, J.)

 
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