Citation : 2022 Latest Caselaw 4171 Cal
Judgement Date : 12 July, 2022
12.07.2022
Ct. No.40 d.g. CRA 405 of 2013
Kali Shankar Paul vs.
The State of West Bengal
Mr. Debabrata Roy, Mr. Avijit Addya, Mr. Souvik Mondal.
... for the appellant
Mr. Binoy Kumar Panda, Mr. Pravash Bhattacharjee, Mr. Subham Bhakat.
... for the State
Heard the both parties.
Let the matter be reserved for judgment.
(Sugato Majumdar, J.)
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