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CRMSPL/39/2022
2022 Latest Caselaw 4170 Cal

Citation : 2022 Latest Caselaw 4170 Cal
Judgement Date : 12 July, 2022

Calcutta High Court (Appellete Side)
CRMSPL/39/2022 on 12 July, 2022

12.07.2022

KAUSHIK

CRMSPL 39 of 2022

In Re : Alok Kumar Poddar ...... appellant

Mr. Subhamoy Bhattacharya Ms. Nibedita Pal Mr. Ananda Gopal Mukherjee Ms. Sonam Roy Mr. Sankar Mukherjee ....for the appellant

The complainant seeks to prefer an appeal against

judgment of acquittal.

The appellant is granted leave, as prayed for.

CRMSPL 39 of 2022 is disposed of accordingly.

(Debangsu Basak, J.)

(Bibhas Ranjan De, J.)

 
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