M/S. Alembic Limited vs State Of West Bengal & Ors
2022 Latest Caselaw 4169 Cal

                                         1




01   12.07.2022                       FMA 284 of 2020
SB   Ct. No. 16
AN                                         with
                        IA No. CAN 2 of 2019 (Old No. CAN 8942 of 2019)
                                    M/s. Alembic Limited
                                             vs.
                                 State of West Bengal & ors.
                                              in
                                         WPA 597 of 2019
                                      M/s. Alembic Limited
                                              vs.
                                   State of West Bengal & ors.


                  Mr.   Partha Sarathi Sengupta, learned Senior Advocate
                  Mr.   Soumya Majumder
                  Mr.   Sumanta Biswas
                  Mr.   Bikash Shaw
                                                   ... for the appellant

                  Mr. Bikash Ranjan Bhattacharyya, learned Senior Advocate
                  Mr. Suvodip Bhattacharjee
                  Mr. Balaram Patra
                                               ... for respondent No. 5

We have heard Mr. Bikash Ranjan Bhattacharyya,

learned senior counsel appearing for the respondent and

Mr. Partha Sarathi Sengupta, learned senior counsel and

Mr. Soumya Majumder, learned counsel appearing for the

appellant at length.

Hearing is concluded. Judgment stands reserved.

(T. S. Sivagnanam, J.)

(Bivas Pattanayak, J.)