M/S. Bally Jute Company Ltd vs The Appellate Authority Under The ...
2022 Latest Caselaw 4167 Cal

Citation : 2022 Latest Caselaw 4167 Cal
Judgement Date : 12 July, 2022

Calcutta High Court (Appellete Side)

M/S. Bally Jute Company Ltd vs The Appellate Authority Under The ... on 12 July, 2022

 54
12.07.2022
 Ct. No.10
    b.das



                               WPA 15958 of 2021

                           M/s. Bally Jute Company Ltd.
                                        Vs.
        The Appellate Authority under the Payment of Gratuity Act, Howrah &
                                    Ors.


                   Mr. Ranjay De             ...for the petitioner.

                   Ms. Senjuti Sengupta
                   Mr. R. Guha Thakurta      ...for the respondent No.3.

Mr. Susanta Pal Mr. Ananda Dulal Sarkar ...for the State.

Arguments concluded.

Judgment reserved.

(Suvra Ghosh, J.)

Download the LatestLaws.com Mobile App