M/S. Krishna Traders & Ors vs Unknown
2022 Latest Caselaw 4166 Cal

28    12.07.2022                                CRR 2522 of 2004
AGM
                                                     With

CRAN 1 of 2004 (OLD CRAN 1697 of 2004) With CRAN 2 of 2010 (OLD CRAN 131 of 2010)

In the matter of:- M/s. Krishna Traders & Ors ...petitioners

Mr. Sandip Chakraborty, Mr. Ajoy Chaubey, Mr. Pawan Kumar Gupta, Mr. Rahul Kinkar Pandey, ... For the petitioners.

Mr. Gautam Dinda, Mr. Anindya Sundar Chatterjee, ... For the K.M.C.

Mr. Madhusudan Sur, Ms. Sreyashee Biswas, ... For the State.

Heard Mr. Pawan Kumar Gupta, learned advocate appearing

for the petitioners, Mr. Gautam Dinda, learned advocate appearing

for the K.M.C. and Mr. Madhusudan Sur, learned Additional Public

Prosecutor for the State.

The attention of this Court has been drawn to a judgment

reported at (2020) 10 SCC 763 to submit that for the offences

committed under the Prevention of Food Adulteration Act, 1954, an

accused is entitled to the benefit of lesser punishment provided in

the Food and Safety Standards Act, 2006.

Mr. Souvik Mitter, learned advocate is requested to appear in

this case to assist the Court on this issue.

List the matter at 2 p.m. on 26 th July, 2022 for further

consideration.

(Kausik Chanda, J. )