WPA/20392/2021
2022 Latest Caselaw 4164 Cal

Citation : 2022 Latest Caselaw 4164 Cal
Judgement Date : 12 July, 2022

Calcutta High Court (Appellete Side)

WPA/20392/2021 on 12 July, 2022

12.07.2022
rc/ct.no.10
Item No.03
                       WPA No. 20392 of 2021



              Mr. Debabrata Saha Roy
              Mr. Rajdeep Bhattacharjee
              Mr. Neil Basu                 ...for the Petitioners

              Mrs. Vineeta Meharia
              Mr. Soumabho Ghose
              Mr. Kanishk Kejriwal
              Mr. Amit Meharia
              Mrs. Paramita Banerjee
              Mrs. Subika Paul
              Mrs. Ambalika Deb Roy
                                       ....for the Respondent No.5

Mr. Surya Prasad Chattopadhyay Mr. Arjun Samanta ...for the respondents no.7 & 8

Hearing is concluded and judgment is reserved.

(Suvra Ghosh,J)

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