An North Bengal State Transport ... vs Sanjoy Kundu & Ors
2022 Latest Caselaw 4127 Cal

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01+02 11.07.2022                        FMA 2147 of 2018
 SB   Ct. No. 16
AN                           North Bengal State Transport Corporation & Ors.
                                                  vs.
                                       Sanjoy Kundu & Ors.

                                                With

                                        FMA 2148 of 2018
                             North Bengal State Transport Corporation & Ors.
                                                   vs.
                                    7th Industrial Tribunal & Ors.


                   Mr. Srijan Nayak
                   Mr. Soumyo Majumder
                   Mrs. Rituparna Moitra
                                                 ... for the NBSTC

                   Mr. Bikash Ranjan Bhattacharya, learned Senior Advocate
                   Ms. Santi Das
                   Mr. Banibrata Roy
                                             ... for the respondent workmen

Heard learned counsel for the parties present at

length.

Hearing is concluded. Judgment stands reserved.

(T. S. Sivagnanam, J.)

(Bivas Pattanayak, J.)