Citation : 2022 Latest Caselaw 4099 Cal
Judgement Date : 8 July, 2022
08.07.2022 Mithun
Ct. No. 42.
IA No.: CAN/3/2020, CAN/4/2021 in SAT/399/2017
Sri. Gourhari Das & Ors.
-Vs.-
Smt. Kanan Bala Samanta & Ors.
Mr. Kushal Chatterjee, Adv. Mr. A. Pradhan, Adv.
Mr. Tapan Kumar Mahapatra, Adv.
...for the petitioners. Mr. Purbangshu Chandra Mitra, Adv., Mr. Sudhir Kumar Sadhukhan, Adv., Mrs. Piyali Mitra, Adv.
...for the opposite parties.
Due to inadvertence the number of CPAN 483 of 2021 was wrongly recorded in Paragraph 16 of the judgment dated 15th June, 2022. Paragraph 16 be read as hereunder:-
"The application being CPAN 483 of 2021 and CAN No.4 of 2021 are accordingly disposed of."
The instant order be made part of the order dated 15th June, 2022
(Bibek Chaudhuri, J.)
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