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Sri Dipankar Saha vs Cesc Limited And Another
2022 Latest Caselaw 4097 Cal

Citation : 2022 Latest Caselaw 4097 Cal
Judgement Date : 8 July, 2022

Calcutta High Court (Appellete Side)
Sri Dipankar Saha vs Cesc Limited And Another on 8 July, 2022

C/L. 55.

July 8, 2022.

MNS.

WPA No. 18989 of 2021

Sri Dipankar Saha Vs.

CESC Limited and another

Mr. Subir Sanyal, Mr. Debanjan Mukherjee

...for the CESC Limited.

It is rightly pointed out by learned counsel

for the CESC Limited that short written notes of

arguments have already been filed by both sides.

Accordingly, the matter is reserved for

judgment.

(Sabyasachi Bhattacharyya, J.)

 
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