M/S. Seven Hills Bytes Pvt. Ltd vs Console Management Consultants ...
2022 Latest Caselaw 4060 Cal

Form J(2)         IN THE HIGH COURT AT CALCUTTA
                     Criminal Revisional Jurisdiction
                               Appellate Side

Present :
The Hon'ble Justice Bibek Chaudhuri


                               CRR 2230 of 2022


                        M/s. Seven Hills Bytes Pvt. Ltd.
                                     Vs.
                      Console Management Consultants Pvt. Ltd. and
                                    Others


                Mr. Sabyasachi Banerjee
                Ms. Aafreen Perveen
                            ...for the petitioner



Item No.24.



Heard & Judgment on:           07.07.2022


Bibek Chaudhuri, J.

This is an application for expeditious disposal of

Complaint Case No.168 of 2021 pending before the Court of

the learned Judicial Magistrate, Bidhannagar. It appears from

the certified copy of the order that on 18 th July, 2022 the trial

Court passed an order issuing warrant of arrest against the

accused No.6. The said warrant of arrest has not been

executed as yet. Thus, attendance of all accused persons is

not ensured in the trial Court. At this stage, this Court passed

any order directing the sub-ordinate Court to dispose of the

criminal case expeditiously. The instant criminal revision

being premature is dismissed.

(Bibek Chaudhuri, J.)