Papy Pattanayak & Ors vs Dr. Siddhartha Niyogi & Anr
2022 Latest Caselaw 4040 Cal

06.07.2022 sayandeep

CPAN 608 of 2022 in WPA 19993 of 2021

Papy Pattanayak & Ors.

-Versus-

Dr. Siddhartha Niyogi & Anr.

Mr. Soumya Majumder Mr. Subhankar Chakraborty Mr. Saptarshi Bhattacharjee ..... for the applicant Mr. Nilotpal Chatterjee .... for the INC

This contempt petition arises out of an order

passed in contempt dated 18.05.2022. The said

contempt arose out of a non-compliance of a Judgment

passed by this Court on 1st March, 2022. The petitioner

now submits through learned counsel that by a recent

communication, the alleged contemnor, being the

OSD(Nursing) of the Director of Health Services,

Government of West Bengal has sought for the opinion

of the Secretary, Indian Nursing Council for effective

compliance of the direction passed by this Court on

18.05.2022, which was the order in the first contempt

proceedings.

Since instructions have been sought for from the

Indian Nursing Council, this Court deems it fit to direct

the INC to be made party to the present proceedings.

List this matter after a fortnight.

A copy of the contempt petition shall also be

served on the INC.

Leave is granted to the petitioner to amend the

cause title.

(Moushumi Bhattacharya, J.)