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Dr. Arun Sarkar vs The State Of West Bengal & Ors
2022 Latest Caselaw 3997 Cal

Citation : 2022 Latest Caselaw 3997 Cal
Judgement Date : 5 July, 2022

Calcutta High Court (Appellete Side)
Dr. Arun Sarkar vs The State Of West Bengal & Ors on 5 July, 2022
   Ct. 05
Item No.164
05.07.2022

(suvendu)

WPA 6043 of 2022 With IA No. CAN 1/2020 (Old No. CAN 4253/2020)

Dr. Arun Sarkar Vs.

The State of West Bengal & Ors.

Mr. Subir Sanyal Mr. Ratul Biswas ..........for the petitioner Mr. Anindya Bose ........for the College

The written notes filed on behalf of the

Petitioner and the College are taken on record.

Reserved for judgment.

(Moushumi Bhattacharya, J.)

 
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