4 vs The Oriental Insurance Co. Ltd. & ...
2022 Latest Caselaw 3995 Cal

Citation : 2022 Latest Caselaw 3995 Cal
Judgement Date : 5 July, 2022

Calcutta High Court (Appellete Side)

4 vs The Oriental Insurance Co. Ltd. & ... on 5 July, 2022

Ct. 05.7 F.M.A. 557 of 2014 No.

      2022                       Uday Narayan Ghosh

                                        -Versus-

The Oriental Insurance Co. Ltd. & Anr.

akb Mr. Ambu Bindu Chakraborty Mr. Rakib Hossain Ms. Mrinmoyee Roy Chowdhury ...For the Appellant Claimant

Learned Lawyer appearing for the appellant submits that aggrieved by the self-same judgment and award, the Insurance Company has preferred an appeal, being F.M.A. 664 of 2003. On such score, learned Lawyer submits that both the appeals be heard together.

Let this appeal along with the appeal, being FMA 664 of 2003 appear in the list for hearing on July 14, 2022.

( Rabindranath Samanta, J.)

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